Himachal Pradesh High Court
Ranbir Singh & Ors. vs . Executive Engineer Hppwd & Ors. on 1 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ranbir Singh & Ors. Vs. Executive Engineer HPPWD & ors.
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RFA No.15 of 2023 01.05.2023 Present: Mr. Bunesh Pal, Advocate, for the appellants.
Mr. Pranay Pratap Singh, Additional Advocate General with Mr. Sidharth Jalta, Deputy Advocate General, for the respondents.
Admit.
Post admission notice. Mr. Sidharth Jalta, learned Deputy Advocate General, accepts notice on behalf of the respondents. List after four weeks.
In the meantime, record of the Court below be called for.
( Sushil Kukreja )
May 01, 2023 Judge
(VH)
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