Bombay High Court
D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 27 February, 2024
2024:BHC-OS:3105
902-arbapl-7724-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.7724 OF 2023
D. K. Infrastructure Pvt. Ltd., .. Applicant.
v/s.
Jalore Jaswantpura Bot Project Pvt. Ltd., .. Respondent.
None for the Applicant.
Mr. Kartikay Kaushik i/b. Dave & Girish & Co., for the Respondent.
CORAM: FIRDOSH P. POONIWALLA,J.
DATE : 27th FEBRUARY, 2024.
P.C:-
This matter was listed yesterday when no one appeared on behalf of the Applicant. In these circumstances, the matter was kept today i.e. 27th February, 2024 under the caption "for dismissal".
2 Despite the same, no one appears on behalf of the Applicant today. It is obvious that the Applicant is not interested in pursing the proceeding.
3 In these circumstances, Application stands dismissed for want of prosecution.
(FIRDOSH P. POONIWALLA,J.)
S.R.JOSHI 1 of 1
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