Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 27 February, 2024

2024:BHC-OS:3105


                                                                               902-arbapl-7724-2023.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                              ARBITRATION APPLICATION (L) NO.7724 OF 2023


             D. K. Infrastructure Pvt. Ltd.,                        ..       Applicant.
                    v/s.
             Jalore Jaswantpura Bot Project Pvt. Ltd.,              ..       Respondent.


             None for the Applicant.
             Mr. Kartikay Kaushik i/b. Dave & Girish & Co., for the Respondent.

                                                   CORAM: FIRDOSH P. POONIWALLA,J.

DATE : 27th FEBRUARY, 2024.

P.C:-

This matter was listed yesterday when no one appeared on behalf of the Applicant. In these circumstances, the matter was kept today i.e. 27th February, 2024 under the caption "for dismissal".

2 Despite the same, no one appears on behalf of the Applicant today. It is obvious that the Applicant is not interested in pursing the proceeding.

3 In these circumstances, Application stands dismissed for want of prosecution.




                                                       (FIRDOSH P. POONIWALLA,J.)




             S.R.JOSHI                                                                           1 of 1




                    ::: Uploaded on - 27/02/2024                  ::: Downloaded on - 28/02/2024 14:17:57 :::