Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6B] [Entire Act]

Union of India - Subsection

Section 6B(a) in The Aircraft Rules, 1937

(a)a person required by the rule to be carried as member of the operating crew, or