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State of Rajasthan - Section

Section 25 in Rajasthan Forest Subordinate Service Rules, 2015

25. Form of Application.

- The application shall be made in the form approved by the Commission or Principal Chief Conservator of Forests, as the case may be, and obtainable from the office of the Secretary to the Commission or officer authorised by the Principal Chief Conservator of Forests, as the case may be, on payment of such fee, as they/it may fix, from time to time.