Supreme Court - Daily Orders
Wpil Ltd vs Gammon India Ltd on 3 February, 2026
ITEM NO.9 COURT NO.14 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4970/2025
WPIL LTD. Appellant(s)
VERSUS
GAMMON INDIA LTD. Respondent(s)
Date : 03-02-2026 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE MANMOHAN
For Appellant(s) :
Ms. Sanjana Saddy, AOR
Mr. Bhavya Bachani, Adv.
Mr. Akshay Doctor, Adv.
Ms. Dipti Das, Adv.
Mr. Sunil A Vyas, Adv.
Ms. Rishika Rohit Virwadia, Adv.
For Respondent(s) :Mr. Gaurav Agarwal, Sr. Adv.
Ms. Awantika Manohar, AOR
Mr. Nilesh Sharma, Adv.
Ms. Parul Dhurvey, Adv.
Mr. Dhawesh Pahuja, Adv.
Mr. Aman Kumar Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Heard learned counsel for the parties.
2. Judgment reserved.
3. Parties are at liberty to file written submissions within one week from today.
Signature Not Verified Digitally signed by KAVITA PAHUJA Date: 2026.02.03 17:29:20 IST(KAVITA PAHUJA) Reason: (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)