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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

(4)An account book shall be maintained for the purpose of income and expenditure and the accounts shall be audited by such institution which may be determined by the Municipality.