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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Sikkim - Subsection

Section 93(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)The Government authorities or the Development authorities, if any, or by whatever name called, constituted under any other law in force in the area, which shall cease to exist from the said date;