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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(a) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)any accident attended with loss of any human life, or with grievous hurt, as defined in the Indian Penal Code, 1860; or