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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(6) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(6)The ownership of all buildings shall remain with the Institution for the duration of its 99 years lease, and the Institution shall have the right to offer the buildings as collateral security7 during the said 99 years lease period, for raising loans, in case so needed.