Bombay High Court
Ramchandra Babaso Shingade vs The State Of Maharashtra And Anr on 27 September, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 510 OF 2017
Ramchandra Babaso Shingade ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
WITH CR. APPLICATION NO. 610 OF 2017 Ramchandra Babaso Shingade ....Applicant V/S The State Of Maharashtra And Anr ....Respondent Mr Abhay J. Jadhawar i/b Mr Sachin Keru Hande For Applicant Mr Rajan Salvi APP for State Mr Kedar Patil i/b Ms Falguni Sangvi for R No.2 CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 27th September, 2018 P.C. :
At the request of Learned Advocate for the Applicant, Stand Over to 04/10/2018.
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