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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(3)(c) in Jawaharlal Nehru Technological Universities Act, 2008

(c)all debts, liabilities and obligations incurred be commencement of this Act and lawfully subsisting against the University shall be discharged and satisfied by the concerned University;