Section 2(f) in Punjab Major Accident Hazard Control Rules, 1993
(f)[ "major accident" means an incident involving loss of life inside or out-side the site or ten or more injuries inside and/or one or more injuries outside or release or toxic chemical or explosion or fire or spillage of hazardous chemical resulting in 'onsite' or 'off-site' emergencies or damage to equipments leadings to stoppage of process or adverse effects to the environment;] [Substituted vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.]
