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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(iv) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

(iv)all borrowings made by, or on behalf of, and all other liabilities and obligations of whatever kind, incurred in relation to the said College and subsisting on the appointed day;