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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

(1)The Uttar Pradesh Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Ordinance, 2006 (U.P. Ordinance No. 1 of 2006) is hereby repealed.