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Supreme Court - Daily Orders

State Of Bihar vs Dr. Radhey Shyam Sharma on 11 July, 2016

Bench: S.A. Bobde, Ashok Bhushan

               ITEM NO.33                      COURT NO.13                 SECTION XVI

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C)......of 2016
                                              CC No. 12108/2016

               (Arising out of impugned final judgment and order dated
               14/12/2015 in LPA No. 1563/2014 passed by the High Court Of
               Patna)

               STATE OF BIHAR AND ORS                                     Petitioner(s)

                                                      VERSUS

               DR. RADHEY SHYAM SHARMA                                    Respondent(s)

               (With appln. (s) for c/delay in filing SLP)

               Date :11/07/2016 This petition was called on for hearing today.

               CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE ASHOK BHUSHAN

               For Petitioner(s)          Mr. Samir Ali Khan,Adv.

               For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioners.

Delay condoned.

We see no reason to entertain this petition. The special leave petition is dismissed.

[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.07.11 16:59:55 IST Reason: