Supreme Court - Daily Orders
State Of Bihar vs Dr. Radhey Shyam Sharma on 11 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.33 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2016
CC No. 12108/2016
(Arising out of impugned final judgment and order dated
14/12/2015 in LPA No. 1563/2014 passed by the High Court Of
Patna)
STATE OF BIHAR AND ORS Petitioner(s)
VERSUS
DR. RADHEY SHYAM SHARMA Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :11/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Samir Ali Khan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners.
Delay condoned.
We see no reason to entertain this petition. The special leave petition is dismissed.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.07.11 16:59:55 IST Reason: