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Patna High Court - Orders

Pawan Kumar Poddar vs Bihar State Ware Housing Corporation & ... on 10 July, 2013

Author: Kishore Kumar Mandal

Bench: Kishore Kumar Mandal

           Patna High Court CWJC No.10441 of 2013 (2) dt.10-07-2013




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.10441 of 2013
                       ======================================================
                       Pawan Kumar Poddar
                                                                             .... .... Petitioner/s
                                                          Versus
                       Bihar State Ware Housing Corporation & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     : Mr.
                       For the Respondent/s      : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                       MANDAL
                       ORAL ORDER

2     10-07-2013

Mr. Mangalam for the petitioner and Mr. Vindhyachal Rai Counsel for the Bihar State Ware Housing Corporation and its functionaries are present.

Petitioner is handling and transporting agent. He was outsourced certain job of handling and transporting by the Corporation. By the impugned order dated 3.5.2013 (Annexure-

18), the respondents have suspended the registration of the petitioner with the Corporation for 02 years. The said order is under challenge.

Let counter affidavit on behalf of the respondents be filed within two weeks.

Post this matter after three weeks in Admission-I. (Kishore Kumar Mandal, J) Pankaj/-