Section 7(6) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964
(6)[ The pay of the Director shall be equivalent to that of the Vice-Chancellor of a University established under the Act of the legislature of the State of Bihar, and other terms and conditions of his appointment shall be determined by the Board of Control.] [Inserted by Act 34 of 1982 and Substituted by Act 6 of 1989.]
