Gujarat High Court
Contemporary Packaging Technologies ... vs Union Of India on 24 December, 2003
Author: A.R.Dave
Bench: A.R.Dave, K.A.Puj
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 17590 of 2003
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CONTEMPORARY PACKAGING TECHNOLOGIES PVT. LTD.
Versus
UNION OF INDIA
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Appearance:
1. Special Civil Application No. 17590 of 2003
MR PARESH M DAVE for Petitioner No. 1-2
MR DN PATEL for Respondent No. 1
.......... for Respondent No. 2-3
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CORAM : HON'BLE MR.JUSTICE A.R.DAVE
and
HON'BLE MR.JUSTICE K.A.PUJ
Date of Order: 24/12/2003
ORAL ORDER
(Per : HON'BLE MR.JUSTICE A.R.DAVE) It has been submitted by the learned advocate appearing for the petitioner that the issue involved in this petition is pending before the larger Bench of the Hon'ble Supreme Court. In the circumstances, hearing of the petition is adjourned sine die. The petitioner shall file a note as and when the issue is finally decided by the larger Bench of the Hon'ble Supreme Court so that the matter can be notified for hearing.
(A.R. Dave, J.) (K.A. Puj, J.) (hn)