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Gujarat High Court

Contemporary Packaging Technologies ... vs Union Of India on 24 December, 2003

Author: A.R.Dave

Bench: A.R.Dave, K.A.Puj



      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      SPECIAL CIVIL APPLICATION No 17590 of 2003


      --------------------------------------------------------------
      CONTEMPORARY PACKAGING        TECHNOLOGIES PVT. LTD.
 Versus
      UNION OF INDIA
      --------------------------------------------------------------
      Appearance:
      1. Special Civil Application No. 17590 of 2003
           MR PARESH M DAVE for Petitioner No. 1-2
           MR DN PATEL for Respondent No. 1
           .......... for Respondent No. 2-3

      --------------------------------------------------------------

               CORAM : HON'BLE MR.JUSTICE A.R.DAVE
                                  and
                       HON'BLE MR.JUSTICE K.A.PUJ

               Date of Order: 24/12/2003

 ORAL ORDER

(Per : HON'BLE MR.JUSTICE A.R.DAVE) It has been submitted by the learned advocate appearing for the petitioner that the issue involved in this petition is pending before the larger Bench of the Hon'ble Supreme Court. In the circumstances, hearing of the petition is adjourned sine die. The petitioner shall file a note as and when the issue is finally decided by the larger Bench of the Hon'ble Supreme Court so that the matter can be notified for hearing.

(A.R. Dave, J.) (K.A. Puj, J.) (hn)