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Madhya Pradesh High Court

Smt.Ruchi Agarwal @ Guddi @ Renu vs State Of M.P. on 15 February, 2016

M.Cr.C. 10372l2013

15.02.2016

None present for the petitioner.

Shri Mohd Irshad, Panel Lavwer for the
respondent/State.

Since it is past 4:30 p.m., list the case after a week. (Sheel Nagu) sw- Judge