Madhya Pradesh High Court
Smt.Ruchi Agarwal @ Guddi @ Renu vs State Of M.P. on 15 February, 2016
M.Cr.C. 10372l2013 15.02.2016 None present for the petitioner. Shri Mohd Irshad, Panel Lavwer for the respondent/State.
Since it is past 4:30 p.m., list the case after a week. (Sheel Nagu) sw- Judge