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[Cites 0, Cited by 0] [Section 80A] [Entire Act]

State of Jharkhand - Subsection

Section 80A(2) in Bihar Factories Rules, 1950

(2)The identity card shall be in Form No. 12-A and shall be prepared in duplicate and one copy shall be given to the worker and another shall be retained by the Occupier/Manager of the factory.