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[Cites 0, Cited by 0] [Section 24C(1)] [Section 24C] [Entire Act]

Union of India - Subsection

Section 24C(1)(l) in THE FINANCE ACT, 2021

(l)material changes and commitments, if any, affecting the financial position of the Corporation, which have occurred between the end of the financial year to which the financial statements relate and the date of the report;