Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Debt Relief Act, 1976 12. [Omitted by Tamil Nadu Act 5 of 1980, which was deemed to have come into farce on the 13th December 1979.]
