Madhya Pradesh High Court
Hari Singh Jatav vs The State Of Madhya Pradesh on 20 March, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-2933-2020 The High Court Of Madhya Pradesh WP-2933-2020 (HARI SINGH JATAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Gwalior, Dated : 20-03-2020 Parties through their counsel. As prayed, list in the week commencing 15.4.2020.
(VISHAL MISHRA) JUDGE Pawar Digitally signed by ASHISH PAWAR Date: 20/03/2020 16:13:32