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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)any tower scaffold which can be moved or castered is :
(i)constructed with due regard to the stability and, if necessary, adequately weighted at the base;
(ii)used only on plain and even surface; and
(iii)has casters provided with positive locking devices to hold such scaffold in position.