Himachal Pradesh High Court
Randheer Singh vs . The Hon'Ble High Court Of H.P & Anr. on 16 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Randheer Singh Vs. The Hon'ble High Court of H.P & anr.
.
CWP No. 869 of 2018 16.08.2022 Present: Mr. Varun Rana, Advocate, for the petitioner.
Mr. Ajit Sharma, Advocate, for respondent No.1.
None for respondent No.2.
Learned counsel for the petitioner seeks time to file rejoinder to the reply filed by respondent No.2.
rStand over for three weeks.
( A.A. Sayed )
Chief Justice
August 16, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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