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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(5)The application for renewal of stevedoring licence shall be made at least one month before the expiry of the licence. If the application for renewal is not received within the stipulated period of one month, such applications may be accepted on payment of Rs. 50 (Rupees fifty) only by the Chairman :Provided that the application for renewal together with the late fee is received by the Traffic Manager before the actual date of expiry of the licence.