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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2) in Arunachal Pradesh Indian Medicine Council Act, 2013

(2)The Registrar of State Council, shall award provisional registration to the students of either the Government or Private Medical Colleges in the State for undertaking compulsory internship training after passing final examination in the manner as may be prescribed.