Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 53A in The Narcotic Drugs And Psychotropic Substances Rules, 1985

53A. [] [Omitted by Notification No. G.S.R. 224(E), dated 25.3.2015 (w.e.f. 14.11.1985).]