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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(2)(a) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000

(a)the salary, allowances and other conditions of service of the members under sub-section (2) of section 5;