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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(11) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(11)"building" means any shop, hut, outhouse, shed or stable, whether used for the purpose of human habitation or otherwise and whether of masonry, bricks, wood mud thatch, metal or any other material whatever; and includes "wall" and "a well";