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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(1) in Puducherry School Education Act, 1987

(1)In every aided school, there shall be a fund, to be called the 'School Fund', and there shall be credited thereto -
(a)any aid granted by the Government,
(b)income accruing to the school by way of fees, charges or other payments, and
(c)any other contributions, endowments and the like.