Manipur High Court
Md. Amin Shah vs N. Indrajit Singh on 20 February, 2020
Author: Kh. Nobin Singh
Bench: Kh. Nobin Singh
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
El. Petn. No. 9 of 2017
Md. Amin Shah ... Petitioner(s)
Vs.
N. Indrajit Singh .... Respondent(s)
B E F O R E
HON'BLE MR. JUSTICE KH. NOBIN SINGH
O R D E R
20-02-2020 Heard Shri S. Biswajit Meitei, learned counsel appearing for the petitioner and Shri M. Devananda, learned counsel appearing for the respondent No. 1.
The petitioner, Md. Amin Shah is present in person for cross-examination by the counsel appearing for the respondent No. 1.
Cross-examination stands continued and will continue further on 25-02-2020.
JUDGE Devananda Digitally WAIKH signed WAIKHOM by OM TONEN MEITEI TONEN Date:
2020.02.20 MEITEI 16:33:38 +05'30'