Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] Union of India - Section Section 10 in The English And Foreign Languages University Act, 2006 10. The Chief Rector. - The Governor of the State of Andhra Pradesh shall be the Chief Rector of the University.
