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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Uttar Pradesh - Subsection

Section 87(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)manner of election of members of Executive Committee, Development Committee and committees constituted under clause (e) of Section 5 and of co-option of members of the Development Committee;