Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 417(1)] [Section 417] [Entire Act] NCT Delhi - Subsection Section 417(1)(d) in The Delhi Municipal Corporation Act, 1957 (d)storing any of the articles specified in Part II of the Eleventh Schedule except for domestic use of any of those articles: