Section 9(1) in The Jallianwala Bagh National Memorial Act, 1951
(1)The Central Government may, by notification in the Official Gazette, make [rules] [For the Jallianwala Bagh National Memorial Rules, 1952, see Gazette of India, 1952, Pt. II, Section 3, p. 1484. ] to carry out the objects of this Act.
