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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(b) in Bihar Employees' State Insurance Medical Service Rules, 1981

(b)No member of the service shall be allowed to cross the Second Efficiency Bar of his scale of pay unless-
(i)his work can be described as good i.e., considerably above a standard which is adequate to secure him approbation;
(ii)he has shown definite merit and integrity in his work.