Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(i) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (i)the producer whereof is himself its seller and such sale is made to a person who purchases it for his own private consumption;
