Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(iii) in The M.P. Borstal Rules, 1960 (iii)For work as prison servants. - Inmates employed on prison service who work on Sundays and Jail holidays, shall be allowed gratuity of twelve paise per day in addition to any other gratuity admissible under these rules.
