Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 21 in The Delhi Registration Rules, 1976 21. Indices to be prepared on printed forms. -The current indices required by sections 54 and 55 of the Act to be maintained in every registration office shall be prepared on printed forms.
