Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3)(c) in The Maharashtra Aerial Ropeways Act, 1956

(c)give directions as to the payment of tees to, and the travelling expenses incurred by, any member of such Board in the performance of his duty.