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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(2)Number of members in the said committee shall be 16 out of which 75 percent or12 members shall be from amongst parents or guardians of the children getting education in the respective schools.