Patna High Court - Orders
Mani Bhushan Kumar vs The Union Of India on 13 February, 2024
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.917 of 2020
======================================================
Mani Bhushan Kumar Son of Sri Mathura Ram Advocate, Resident of
Mohalla 3G/308, New Patliputra Colony, Patna- 800 013, P.O. and Police
Station- Patliputra, District- Patna.
... ... Petitioner/s
Versus
1. The Union of India through the Finance Secretary, North Block, Department
of Finance, Govt. of India, New Delhi- 110001.
2. State Bank of India, State Bank Bhavan, Madam Cama Road, Mumbai- 400
021, through the Chairman.
3. The Chief General Manger, State Bank of India at State Bank of India Local
Head Office, Gandhi Maidan, Patna- 800 001.
4. The Assistant General Manager, State Bank of India, RACPC, at State Bank
of India, Gandhi Maidan Main Branch, Gandhi Maidan, Patna- 800 001.
5. The Chief Manager, Maintenance, RACPC, at State Bank of India, Gandhi
Maidan Main Branch, Gandhi Maidan, Patna- 800 001.
6. The Branch Manager, State Bank of India, Exhibition Road Branch, Patna-
800 001.
7. Akash Recovery Services Private Limited, through its Director, having its Registered Office at Ashiana Tower, 4th Floor, North Exhibition Road, Patna- 800 001.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Mani Bhushan Kumar (In Person) For the Respondent/s : Mr.S.D. Sanjay (Adsg) Mr. Rakesh Kumar Singh, Adv.
Mr. Sanjiv Kumar, Adv.
====================================================== CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA ORAL ORDER 5 13-02-2024 1. Mr. Mani Bhushan Kumar (in person) seeks permission to withdraw this application.
2. Permission is accorded.
3. The application stands dismissed as withdrawn.
praful/- (Anil Kumar Sinha, J) U