Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Patna High Court - Orders

Mani Bhushan Kumar vs The Union Of India on 13 February, 2024

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.917 of 2020
                   ======================================================
                   Mani Bhushan Kumar Son of Sri Mathura Ram Advocate, Resident of
                   Mohalla 3G/308, New Patliputra Colony, Patna- 800 013, P.O. and Police
                   Station- Patliputra, District- Patna.
                                                                              ... ... Petitioner/s
                                                         Versus
             1.     The Union of India through the Finance Secretary, North Block, Department
                    of Finance, Govt. of India, New Delhi- 110001.
             2.    State Bank of India, State Bank Bhavan, Madam Cama Road, Mumbai- 400
                   021, through the Chairman.
             3.    The Chief General Manger, State Bank of India at State Bank of India Local
                   Head Office, Gandhi Maidan, Patna- 800 001.
             4.    The Assistant General Manager, State Bank of India, RACPC, at State Bank
                   of India, Gandhi Maidan Main Branch, Gandhi Maidan, Patna- 800 001.
             5.    The Chief Manager, Maintenance, RACPC, at State Bank of India, Gandhi
                   Maidan Main Branch, Gandhi Maidan, Patna- 800 001.
             6.    The Branch Manager, State Bank of India, Exhibition Road Branch, Patna-
                   800 001.
             7

. Akash Recovery Services Private Limited, through its Director, having its Registered Office at Ashiana Tower, 4th Floor, North Exhibition Road, Patna- 800 001.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Mani Bhushan Kumar (In Person) For the Respondent/s : Mr.S.D. Sanjay (Adsg) Mr. Rakesh Kumar Singh, Adv.
Mr. Sanjiv Kumar, Adv.
====================================================== CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA ORAL ORDER 5 13-02-2024 1. Mr. Mani Bhushan Kumar (in person) seeks permission to withdraw this application.

2. Permission is accorded.

3. The application stands dismissed as withdrawn.

praful/-                                      (Anil Kumar Sinha, J)
U