Madras High Court
The Manager vs Angammal (Died) 1.Kalidhasan on 8 April, 2026
Author: N. Anand Venkatesh
Bench: N. Anand Venkatesh
C.M.P.(MD).No.3182 of 2026 in CMA.(MD).SR.No.19746 of 2026 N.ANAND VENKATESH.J., AND K.K.RAMAKRISHNAN.J. This petition has been filed to condone the delay of 562 days in filing the above Civil Miscellaneous Appeal in CMA. (MD).SR.No.19746 of 2026.
2. Heard the learned counsel on either side.
3. Considering the reasons assigned in the affidavit filed in support this petition, this petition is allowed and delay is condoned.
4. Registry is directed to print the name of Mr.K.Sathish Kumar, learned counsel appearing for respondent Nos.1 and 2 while listing the appeal for admission.
[N.A.V.,J.] [K.K.R.K..,J.] 08.04.2026 TSG 1/2 https://www.mhc.tn.gov.in/judis 2/2 https://www.mhc.tn.gov.in/judis