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State of Telangana - Section

Section 27 in Professor Jayashankar Telangana State Agricultural University Act, 1963

27. Decision on question as to validity of membership.

- Where any question arises whether a person has been duly elected or appointed as, or is entitled to be, a member of an Authority other than the Board or whether any act or proceeding of an Authority including the Board is consistent with this Act and the statutes, it shall be referred to the Chancellor whose decision thereon shall be final.