Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(2)(xii) in Bihar Registration Rules, 2008 (xii)Where a person admits his signature to a document but states that he signed the paper when it was blank and no document was written thereon.