Delhi High Court - Orders
M/S Rajat Dall Mill And Ors vs Govt. Of Nct Of Delhi And Ors on 27 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5962/2018
M/S RAJAT DALL MILL AND ORS. ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr A. K. Pandey and Ms L. H. Dutta,
Advocate for R-1.
Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
Mr Ashish Uppal, Advocate for R2.
WITH
13.
+ W.P.(C) 5964/2018
PRATIBHA KHATRI AND ANR ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Ms Warisha Farasat, Advocate for
respondent.
Mr Sanjeev Singh, Advocate for R-3.
WITH
14.
+ W.P.(C) 5989/2018
SMT. SONIA GOYAL AND ORS. ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
Mr Shekhar Kumar, Advocate for R-
1.
WITH
15.
+ W.P.(C) 6012/2018
SMT. KAMLESH GARG ..... Petitioner
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
Mr Nitin Dayal, Advocate for R1.
WITH
16.
+ W.P.(C) 6016/2018
M/S RAJAT DALL MILL AND ORS. ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
WITH
17.
+ W.P.(C) 6017/2018
KASHUMBARI FOODS LLP ..... Petitioner
Through: Mr Ravin Rao, Advocate.
versus
GOVT OF NCT OF DELHI & ORS ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
WITH
18.
+ W.P.(C) 6019/2018
SUNITA JINDAL ..... Petitioner
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
Mr Samaksh Goyal, Advocate for R-
1/GNCTD.
WITH
19.
+ W.P.(C) 6024/2018
MAHAVIR PRASAD @ MAHABIR PRASAD
& ORS ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT OF NCT OF DELHI & ORS ..... Respondents
Through: Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
Mr Sanjeev Singh, Advocate for R-3.
Mr Vipul Pankaj Sanghi, Advocate
for GNCTD.
AND
20.
+ W.P.(C) 9170/2018
SAURABH KAPOOR AND ANR. ..... Petitioners
Through: Mr Ravin Rao, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr Rishikesh Kumar, ASC with Mr
Premsagar Pal, Advocate for R-
1/GNCTD.
Ms Anusuya Salwan and Mr Nikita
Salwan, Advocates for R-2/DSIIDC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 27.02.2019
1. The learned counsel appearing for DSIIDC seeks time to take instructions.
2. List on 06.03.2019.
VIBHU BAKHRU, J FEBRUARY 27, 2019 pkv