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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(2)(iv) in Jharkhand Raksha Shakti University Act, 2016

(iv)the procedure to be followed by the Council and any committee or other body constituted by or under this Act or by the regulation in the conduct of the business, exercise of the powers and discharge of the functions;