Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(5) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990 (5)A registration certificate granted under sub-section (4) shall be given from the date on which liability to tax arises under this Act.
