Madhya Pradesh High Court
Sunil Prajapati vs The State Of Madhya Pradesh on 2 September, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-11332-2021 The High Court Of Madhya Pradesh MCRC-11332-2021 (SUNIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 02-09-2021 Heard through Video Conferencing. Shri Aditya Gupta, learned counsel for the applicant. Ms. Shikha Baghel, learned Panel Lawyer for the State. Learned counsel for the applicant submits that he has filed certain documents.
However, the same are not on record. Office is directed to trace the same and place them on record. List the case after two weeks.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2021.09.02 16:38:35 IST